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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(33) in The Recognition Of Zoo Rules, 1992

(33)The small and mini zoos where full-fledged veterinary unit is not available shall have at least a treatment room in the premises of the zoo where routine examination of animals can be undertaken and immediate treatment can be provided.