Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 17 March, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH .....Petitioner
Through:
versus
THE CHAIRMAN, NTRO AND ORS. .....Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 17.03.2025 It is already 4:20 P.M. As one of us (Navin Chawla, J) has to sit in a Special Bench, re- list on 22nd August, 2025.
NAVIN CHAWLA, J RENU BHATNAGAR, J MARCH 17, 2025/Arya Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2025 at 00:43:44