Bombay High Court
Vinayak V. Govilkar And Anr vs The Branch Manager, Dewan Housing ... on 18 March, 2019
Author: R. I. Chagla
Bench: A.A.Sayed, R. I. Chagla
12-WPL-880-2019.DOC
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.880 OF 2019
Vinayak V. Govilkar & Anr. ... Petitioners
V/s.
The Branch Manager, Dewan Housing ... Respondent
Finance Corporation Ltd.(DHFL).
Mr. Dilip Shukla with Bhati for the Petitioners.
Mr. R.L. Motwani for the Respondents.
CORAM: A.A.SAYED &
R. I. CHAGLA, JJ.
DATE: 18TH MARCH, 2019. PC:-
1. The learned Counsel for the Respondent - Bank shall forward a copy of the statement of account to the learned Counsel for the Petitioners during the course of the day.
2. List the Petition tomorrow i.e. 19th March, 2019.
( R. I. CHAGLA, J. ) (A.A.SAYED, J.) 1/1 ::: Uploaded on - 18/03/2019 ::: Downloaded on - 19/03/2019 04:15:16 :::