Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(4)(c) in Tamil Nadu Fisheries University Act, 2012 (c)make recommendation to the Board on every proposal involving expenditure for which no provision has been made in the annual financial estimates;