Himachal Pradesh High Court
Dila Ram vs . Mangat Ram (Deceased) Through Lrs on 10 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dila Ram vs. Mangat Ram (deceased) through LRs .
CMPMO No. 349 of 2022 10.08.2022 Present: Mr. H.C. Sharma, Advocate for the petitioners.
Notices to respondents, returnable on 17th October, 2022, on taking steps within one week, be issued.
August 10, 2022 (ms) r to (Vivek Singh Thakur) Judge ::: Downloaded on - 10/08/2022 20:02:18 :::CIS