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[Cites 0, Cited by 0] [Section 64I(2a)] [Section 64I] [Entire Act]

State of Rajasthan - Subsection

Section 64I(2a)(iv) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(iv)The Director shall also determine the vacancies of earlier years year wise which were required to be filled in by promotion if such vacancies were not determined and filled earlier in the year in which they were required to be filled in.]