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State of Tamilnadu - Section

Section 1 in The Chennai High Court (Jurisdictional Limits) Act, 1927

1. Short title.

- This Act may be called the [Chennai] [Substituted for the word 'Madras' by City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] High Court (Jurisdictional Limits) Act, 1927.