Himachal Pradesh High Court
Divyam Sharma vs . Rahul Singh & Ors. on 30 May, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Divyam Sharma Vs. Rahul Singh & Ors.
.
FAO No.88 of 2022 30.05.2022 Present: Mr. Prashant Sharma, Advocate, for the appellant.
Admit.
Issue post-admission notice to the respondents, returnable within six weeks, on taking steps within a week.
r Jyotsna Rewal Dua
Judge
May 30, 2022
Mukesh
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