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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Daman and Diu - Subsection

Section 30(2) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(2)The police officer or other person effecting the arrest may remove such animal to any infirmary appointed under section 35 of the Prevention of Cruelty to Animals Act, 1960, for detention therein pending its production before a Court.