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State of Tamilnadu - Section

Section 7 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

7. Interest on loan capital.

- The borrowings and repayments for each year of the control period may be arrived at with reference to the approved capital investment plan and the estimated internal resources. Interest on loan for each year of the control period may be calculated in form 13 in Appendix I (Part -III) to the Tariff Regulations.