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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Subordinate Fisheries Service Rules, 1994

(1)Notwithstanding anything contained in these rules, vacancies shall be reserved for direct recruitment and promotion in favour of the candidates belonging to Scheduled Castes and Scheduled Tribes and shall be filled up according to the provisions contained in the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the rules framed there under.