Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Food Corporations Act, 1964 (b)"Food Corporation" means the Food Corporation of India established under section 3 or a State Food Corporation established under section 17;(bb)[ "foodstuffs" includes edible oilseeds and oils;.] [Inserted by Act 67 of 1972 s. 3,]
