Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Tripura - Subsection Section 154(l) in Tripura Municipal Act, 1994 (l)the regulations of all matters and things connected with the supply and use of water, and the turning on, and turning off, and preventing the waste of water ; and
