51. Promotion of international peace and security.
- The State shall endeavour to-(a)promote international peace and security;(b)maintain just and honourable relations between nations;(c)foster respect for international law and treaty obligations in the dealings of organised people with one another; and(d)encourage settlement of international disputes by arbitration.[PART IV-A [Inserted by the Constitution (Forty-second Amendment) Act, 1976, Section 11 (w.e.f. 3-1-1977). ] FUNDAMENTAL DUTIES
