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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Maharashtra - Subsection

Section 174(1) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(1)One member each to represent the activities mentioned below :-
(i)Sports
(ii)National Service Scheme
(iii)National Cadet Corps
(iv)Cultural Activities