Section 2 in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993
2. Definition.
- In these rule, unless the context otherwise requires, -(a)"Act" means the Standards of Weights and Measures (Enforcement) Act, 1985 (Central Act No. 54 of 1985);(b)"Reference Standard Laboratory" means a laboratory set up by the General Government under the Standards Act where reference Standards and secondary standards are maintained;(c)"Schedule" means a Schedule appended to these rules.
