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[Cites 0, Cited by 0] [Section 294] [Entire Act]

Union of India - Subsection

Section 294(7) in The Companies Act, 1956

(7)It shall be the duty of the company-
(a)to produce to the person appointed under clause (b) of sub-section (5) or clause (b) of sub-section (6), all books and papers of, or relating to, the company which are in its custody or power; and
(b)otherwise to give to that person all assistance in connection with the investigation which the company is reasonably able to give.