Calcutta High Court
P.K. Ghosh & Sons vs The Commissioner Of Service Tax on 5 November, 2019
Author: I. P. Mukerji
Bench: I. P. Mukerji, Md. Nizamuddin
OD - 14
ORDER SHEET
CEXA 40 of 2017
GA 3616 of 2017
GA 3617 of 2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Central Excise)
ORIGINAL SIDE
P.K. GHOSH & SONS
Versus
THE COMMISSIONER OF SERVICE TAX, KOLKATA
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 5th November, 2019.
For Appellant : Mr. N. K. Chowdhury, Adv.
For Respondent : Mr. A. Roy, Adv.
GA No. 3616 of 2017 :
The Court : Sufficient cause is shown. The delay in filing the appeal is condoned. The department is directed to register the appeal immediately.
The Section 5 application (GA No. 3616 of 2017) is allowed. CEXA No. 40 of 2017 and GA No. 3617 of 2017 :
List this appeal (CEXA No. 40 of 2017) and the stay application (GA No. 3617 of 2017) on 7th November, 2019.
(I. P. MUKERJI, J.) (MD. NIZAMUDDIN, J.) A Dey