Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(b) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 (b)in any other case, at any time (in one sum or in instalments of his choice) before the end of the financial year immediately preceding that assessment year.
