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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Daman and Diu - Subsection

Section 121(2)(h) in The Daman And Diu Panchayat Regulation, 2012

(h)manner of holding election of the members of the Panchayat and the manner of voting under section 16;