Jammu & Kashmir High Court
Kfc International Ltd. And Anr vs Lokesh Gupta on 8 September, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
22
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CPC No. 1/2019
c/w
MA No. 66/2018
KFC International Ltd. and anr. .....Appellant(s)/Petitioner(s)
q
Through: Mr. Abhinav Jamwal, Adv.
vs
Lokesh Gupta, Treasury Officer, ..... Respondent(s)
Udhampur and anr.
Through: Mr. Amit Gupta, AAG
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Learned counsel for the respondents seeks more time to reply to this application.
Needful be done positively by the next date of hearing. List on 06.10.2023.
(SANJAY DHAR) JUDGE Jammu 08.09.2023 Rakesh