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[Cites 0, Cited by 0] [Section 36(1A)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(1A)(b) in The Gujarat University Act, 1949

(b)On a direction by the Executive Council in that behalf, it shall be the duty of the inspection committee to inspect an affiliated college, or as the case may be, a recognised or approved institution and make a report to the Executive Council.]