Delhi High Court - Orders
Ramesh Chand Arora vs Rajni Tandon & Ors on 19 July, 2024
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 48/2020, CM APPL. 2664/2020, CM 66436/2023
RAMESH CHAND ARORA .....Petitioner
Through: Mr. Abhishek Negi, Adv.
versus
RAJNI TANDON & ORS .....Respondents
Through: Mr. Nakul Mohta and Mr.Amulya
Upadhyay, Advocates
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 19.07.2024
1. In view of the heavy board, it is not possible to hear this matter.
2. Matter is accordingly being released from part heard.
3. List before Roster Bench on 30.07.2024.
TARA VITASTA GANJU, J JULY 19, 2024/tp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 22:17:53