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Delhi High Court - Orders

Ramesh Chand Arora vs Rajni Tandon & Ors on 19 July, 2024

                                    $~63
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    RC.REV. 48/2020, CM APPL. 2664/2020, CM 66436/2023
                                         RAMESH CHAND ARORA                         .....Petitioner
                                                         Through: Mr. Abhishek Negi, Adv.

                                                                                      versus

                                                RAJNI TANDON & ORS                                                             .....Respondents
                                                             Through:                                          Mr. Nakul Mohta and Mr.Amulya
                                                                                                               Upadhyay, Advocates

                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                                      ORDER

% 19.07.2024

1. In view of the heavy board, it is not possible to hear this matter.

2. Matter is accordingly being released from part heard.

3. List before Roster Bench on 30.07.2024.

TARA VITASTA GANJU, J JULY 19, 2024/tp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 22:17:53