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State of Karnataka - Section

Section 7 in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

7. Shifting of Posts.

- If sufficient workload is not available for Teaching staff in any Government First Grade College of the Department of Collegiate Education in any subject, such number of post as determined as surplus may be shifted to any other College within the same Zone where the workload is sufficient, by the competent authority.Provided further that if such Office or College with sufficient workload in that subject or cadre is not available in the same Zone , such number of posts in that subject may be shifted from Zone -C to Zone-B and from Zone-B to Zone A.