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[Cites 0, Cited by 1] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(6) in The Motor Vehicles Act, 1988

(6)A registering authority cancelling the registration of a motor vehicle under section 54 or under this section shall communicate such fact in writing to the owner of the vehicle, and the owner of the vehicle shall forthwith surrender to that authority the certificate of registration of the vehicle.