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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4)(c) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(c)Where the Managing Committee itself inquires into the articles of charge or appoints an inquiring authority for holding an inquiry into such charge, it may, by an order, appoint a Presenting Officer to present, on its behalf, the case in support of the articles of charge.