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[Cites 0, Cited by 0] [Section 123A(1)] [Section 123A] [Entire Act]

State of Odisha - Subsection

Section 123A(1)(b) in The Orissa Co-operative Societies Act, 1962

(b)in the interest of securing proper -
(i)linkage or co-ordination between related co-operative activities like production, marketing or credit support; or
(ii)implementation of Co-operative production and other developmental programmes approved or undertaken by the Government; or