Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 41. Form in which record to be kept by an employer.— An employer shall maintain the record of employees with disabilities in Form DPER III, as may be amended from time to time.
