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State of Rajasthan - Section

Section 104 in First Statutes of the University of Udaipur

104. [ [Added vide Resolution No. 5. dated 5-9-1967. and assented by the Chancellor vide No. 5352, dated 17-10-1967.]

The date of compulsory retirement of a permanent whole time teacher in a college associated with the University is the date on which he attains the age of sixty years. A teacher may be retained in service after the age of compulsory retirement, in very special circumstances, which must be recorded in writing and such extension be given with the prior approval of the Vice- Chancellor for not more than one year at a time subject to the maximum of 3 years provided the teacher remains fit for duty.] [Reworded by Resolution No. 48. dated 27-10-1964 and assented to on dated 18-11-1964 by the Chancellor.]