- On receipt of reference the Court shall cause a notice, to be served on the following persons, specifying the day on which the Court shall proceed to determine the objection and directing their appearance before the Court on the specified day, namely :-(a)the applicant;(b)all persons interested in the objection except such (if any) of them as have consented without protest to receive payment of the compensation determined; and(c)the State through Collector, if the objection is in regard to the amount of compensation.
