Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(1) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987 (1)The Council shall furnish such reports, copies of its minutes, abstracts of its accounts, and other information to the State Government as the State Government may require.
