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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(x) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(x)'Present emoluments' means basic pay of member in the existing pay scales together with dearness allowance admissible thereon;