Supreme Court - Daily Orders
Om Prakash Ahuja vs Reliance General Insurance Co. Ltd on 12 July, 2019
ITEM NO.73 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 8235-8236/2019
OM PRAKASH AHUJA Petitioner(s)
VERSUS
RELIANCE GENERAL INSURANCE CO. LTD Respondent(s)
IA No. 52796/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-07-2019 These matters were called on for hearing today.
For Petitioner(s)
Ms. Suruchii Aggarwal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent no.1. Ld. Counsel, Mr Ajit Wagh appearing on behalf of Mr Parijat Kishore, Advocate-on-record appears for respondent no.1. Vakalatnama be filed within two weeks time. Ld. Counsel has requested for copies of pleadings. Ld. Counsel for the petitioner to supply copies of pleadings to the ld. Counsel for respondent no.1 within one weeks time after filing of vakalatnama and file proof thereof. Ld. Counsel for respondent no.1 to file counter Signature Not Verified affidavit within four weeks thereafter. Digitally signed by HEMA JOSHI Date: 2019.07.17 10:23:47 IST Reason: -2- Item no.73 Ld. Counsel for the petitioner has not filed spare copy for effecting service on respondent no.2, as such, registry to process the matter as per rules for listing before the Hon'ble Judge in Chambers for orders. However, ld. Counsel for the petitioner submitted that she will be filing spare copies during the course of the day. If filed, be taken on record and process as per rules and list again on 16.9.2019.
RAJESH KUMAR GOEL Registrar