Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Bengal Presidency - Section Section 2 in Bengal Suppression of Immoral Traffic Act, 1933 2. Repeals. - The enactments specified in the Schedule are hereby repealed [* *] to the extent noted against each.
