Section 2(9) in The Orissa Dangerous Drugs Rules, 1965

[Cites 0, Cited by 0] [Section 2] [Entire Act]

(9)"Dangerous medicinal drugs" means-

(a)Coca leaf;

(b)Coca derivatives,

(c)Medicinal hemp,

(d)Opium derivatives other than prepared opium,

(e)Notified drugs as defined in Clause (19) of these rules, and

(f)any manufactured drug other than prepared opium ;

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