Himachal Pradesh High Court
Pankaj Sharma vs . State on 1 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Pankaj Sharma vs. State Cr. A. No. 55 of 2023 01.03.2023 Present: Mr. Peeyush Verma, Advocate, for the appellant.
Mr. B.C. Verma, Additional Advocate General and Mr. R.P. Singh, Deputy Advocate General, for the respondent/State.
Cr.MP No.481 of 2023 Learned Additional Advocate General prays for and is granted further two weeks' time to file reply.
List on 15.03.2023.
( Sushil Kukreja ) Judge 1st March, 2023 (reena) ::: Downloaded on - 02/03/2023 20:32:45 :::CIS