Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Kamlesh Sharma vs Madhya Pradesh Kshetra Vidyut Vitaran ... on 4 March, 2015

W.P.No.1339/2015
04-03-2015

Shri S.S.Kushwah, Advocate for the petitioner. Office to examine as to whether the nature of relief claimed in this petition does not fall within the scope of PIL or not. List thereafter, before the appropriate Bench.

(Rohit Arya) Judge