Madhya Pradesh High Court
Kamlesh Sharma vs Madhya Pradesh Kshetra Vidyut Vitaran ... on 4 March, 2015
W.P.No.1339/2015 04-03-2015
Shri S.S.Kushwah, Advocate for the petitioner. Office to examine as to whether the nature of relief claimed in this petition does not fall within the scope of PIL or not. List thereafter, before the appropriate Bench.
(Rohit Arya) Judge