Supreme Court - Daily Orders
K. Pooja Dodd vs Devinder Singh Dodd (Since Deceased ... on 7 December, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.33 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31198/2018
(Arising out of impugned final judgment and order dated 20-09-2018
in RSA No. 1495/2012 passed by the High Court Of Punjab & Haryana
At Chandigarh)
K. POOJA DODD & ANR. Petitioner(s)
VERSUS
DEVINDER SINGH DODD
(SINCE DECEASED THROUGH LRS) & ORS. Respondent(s)
(FOR I.R.)
Date : 07-12-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Jayant Bhushan, Sr. Adv.
Mr. Mayank Pandey, AOR
Ms. Pooja D., Adv.
For Respondent(s) Mrs. Priya Puri, AOR
Mr. R. Dubey, Adv.
Ms. Rashmi Sachdeva, Adv.
Ms. Vibhava Srivastava, Adv.
Mr. S.K. Puri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.12.08 10:39:45 IST Reason: