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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xx) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(xx)"Scheduled Tribes" means the Scheduled Tribes as specified in relation to the State of Chhattisgarh under Article 342 of the Constitution of India;