Punjab-Haryana High Court
Tube Products India Ltd vs Presiding Officer Industrial Tribunal ... on 30 August, 2018
Bench: Krishna Murari, Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
LPA No.1321 of 2018 (O&M)
DATE OF DECISION: 30.08.2018
Tube Products India Ltd.
.....Appellant
versus
The Presiding Officer, Industrial Tribunal, Patiala and others
.....Respondents
CORAM:- HON'BLE MR.JUSTICE KRISHNA MURARI, CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE
Present: Mr. Sunil K. Nehra, Advocate for the appellant
..
KRISHNA MURARI, CHIEF JUSTICE (Oral):
After the matter was heard for some time, learned counsel for the appellant made a prayer to dismiss the appeal as withdrawn.
Prayer made is allowed. Appeal is dismissed as withdrawn.
(KRISHNA MURARI) CHIEF JUSTICE (ARUN PALLI) JUDGE 30.08.2018 parkash NOTE:
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