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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxix) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxix)to appoint academic, administrative and other staff of the University, fix their emoluments, if any, and define their duties and the conditions of their service, and to take disciplinary action against them;