Delhi High Court - Orders
Simpark Infrastructure Pvt Ltd vs Dlf Limited & Anr on 30 October, 2023
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1374/2009
SIMPARK INFRASTRUCTURE PVT LTD. ..... Plaintiff
Through: Mr. S.D. Singh, Mr. Kamla Prasad, Ms. Shweta
Singh Sinha, Advs. with Mr. Raghav Das
Mundhra-PW1
versus
DLF LIMITED & ANR. ..... Defendant
Through: Mr. Kishan Rawat, Mr. Rajan Narain, Advs. for
D-1.
Mr. Arjun Pant, Adv. for D-2.
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
ORDER
% 30.10.2023 Matter is taken up through physical hearing as well as video conferencing.
Ld. Presiding Officer is on leave.
Be put up for purpose fixed on 28.11.2023 at 2 P.M. Date already fixed i.e. 31.10.2023 is hereby stands cancelled.
READER TO MS. TYAGITA SINGH, (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 30, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 21:42:37