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Delhi High Court - Orders

Simpark Infrastructure Pvt Ltd vs Dlf Limited & Anr on 30 October, 2023

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                        *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                        +           CS(OS) 1374/2009
                                    SIMPARK INFRASTRUCTURE PVT LTD.                                                        ..... Plaintiff
                                                           Through:                 Mr. S.D. Singh, Mr. Kamla Prasad, Ms. Shweta
                                                                                    Singh Sinha, Advs. with Mr. Raghav Das
                                                                                    Mundhra-PW1

                                                                        versus

                                    DLF LIMITED & ANR.                                                                     ..... Defendant
                                                           Through:                 Mr. Kishan Rawat, Mr. Rajan Narain, Advs. for
                                                                                    D-1.
                                                                                    Mr. Arjun Pant, Adv. for D-2.

                        CORAM:
                        JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
                                              ORDER

% 30.10.2023 Matter is taken up through physical hearing as well as video conferencing.

Ld. Presiding Officer is on leave.

Be put up for purpose fixed on 28.11.2023 at 2 P.M. Date already fixed i.e. 31.10.2023 is hereby stands cancelled.

READER TO MS. TYAGITA SINGH, (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 30, 2023/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 21:42:37