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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(1) in The Calcutta Municipal Corporation Act, 1980

(1)There shall be placed to the credit of the Municipal Fund in the Commercial Projects Account-
(a)the receipts on account of the commercial projects of the Corporation; and
(b)such sum as may be transferred in each year by the Corporation from the General Account.