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State of West Bengal - Section

Section 59 in The West Bengal Factories Rules, 1958

59. Minimum dimensions of manholes

- Every chamber, tank, vat, pipe, flue or other confined space, in which persons may have to enter and which may contain dangerous fumes to such an extent as to involve risk of the persons being overcome thereby, shall, unless there is other effective means of egress, be provided with a manhole which may be rectangular, oval or circular in shape, and which shall-
(a)in the case of a rectangular or oval shape, be not less than 40.6 cm. long and 30.5 cm. wide;
(b)in the case of a circular shape, be not less than 40.6 cm. in diameter.
Exemption under sub-section (5) of section 37.