Supreme Court - Daily Orders
State Govt. Of Odisha Commissioner Cum ... vs Sabiha Khatoon on 9 August, 2017
Bench: Arun Mishra, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 1413/2017
IN
SPECIAL LEAVE PETITION (C) NO. 34438/2016
STATE GOVT. OF ODISHA COMMISSIONER CUM SECRETARY Petitioner(s)
VERSUS
SABIHA KHATOON Respondent(s)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending applications stand disposed of.
.. ..............J. [ARUN MISHRA] .................J. [L. NAGESWARA RAO] New Delhi;
AUGUST 9,2017
Signature Not Verified
Digitally signed by
HEMALATHA MOHAN
Date: 2017.08.12
11:51:22 IST
Reason:
CHAMBER MATTER COURT NO.11 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1413/2017 in SLP(C) No. 34438/2016 STATE GOVT. OF ODISHA COMMISSIONER CUM SECRETARY Petitioner(s) VERSUS SABIHA KHATOON Respondent(s) (FOR ADMISSION and IA No.58702/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 09-08-2017 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] For Petitioner(s) Mr. Krishnayan Sen, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(B.PARVATHI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)