Bombay High Court
Mrs. Alka Sashikant Kolte And Ors vs Union Of India Through The General ... on 28 November, 2018
Author: A.S.Chandurkar
Bench: A.S. Chandurkar
45-fa-658-15 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.658 OF 2015
Alka Shashikant Kolte and ors.
-vs-
Union of India
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri Shrishailya Deshmukh, Advocate for appellants.
CORAM : A.S.CHANDURKAR, J.
DATE : November 28, 2018 Heard.
Admit.
Call for record and proceedings.
(A.S.CHANDURKAR, J.) Asmita ::: Uploaded on - 03/12/2018 ::: Downloaded on - 30/12/2018 10:06:54 :::