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Bombay High Court

Mrs. Alka Sashikant Kolte And Ors vs Union Of India Through The General ... on 28 November, 2018

Author: A.S.Chandurkar

Bench: A.S. Chandurkar

45-fa-658-15                                                                                                                    1/1


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                           FIRST APPEAL NO.658 OF 2015

                                             Alka Shashikant Kolte and ors.
                                                                -vs-
                                                        Union of India
 -----------------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders                                    Court's or Judge's Orders.
or directions and Registrar's orders.


                                                     Shri Shrishailya Deshmukh, Advocate for appellants.


                                                              CORAM : A.S.CHANDURKAR, J.

DATE : November 28, 2018 Heard.

Admit.

Call for record and proceedings.

(A.S.CHANDURKAR, J.) Asmita ::: Uploaded on - 03/12/2018 ::: Downloaded on - 30/12/2018 10:06:54 :::