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State of Jharkhand - Section
Section 61 in Bihar Chaukidari Manual
61.
The list shall be in the following form:-| Serial no. | Name of owner or occupier of house. | Trade, business or other description. | Estimated annual income. | Area of holding. | Amount of tax payable quarterly. |
| 1 | 2 | 3 | 4 | 5 | 6 |
| Rs. p. | Rs. p. |