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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(1) in Assam State Acquisition of Zamindaries Act, 1951

(1)The Deputy Commissioner shall take over charge of any estate or tenure vested in the State :Provided that nothing contained in this section or in any other provision of this Act shall be deemed to authorize the Deputy Commissioner to take charge of any religious institution or any building connected therewith.