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State of Maharashtra - Section

Section 272 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

272. Powers of State Government and of Commissioners over Collectors, etc.

- In all matters connected with this Act, the State Government and the Commissioners and Collectors shall have and exercise the same authority and control over the Commissioners, the Collectors and their subordinates, respectively, as they have and exercise over them in the general and revenue administration.