Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63E(1)] [Section 63E] [Entire Act] State of West Bengal - Subsection Section 63E(1)(a) in The West Bengal Factories Rules, 1958 (a)requirements of sections 41B, 41C and 41H of the Act;